Mr. Piyush Joshi Vs The Competition Commission Of India & Ors
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
TA (AT) (Competition) No. 32 Of 2017, Old Appeal No. 43 Of 2016
Hon'ble Bench
S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
Advocates
Piyush Joshi, Gaurav Gupta, Navdeep Singh Suhag, Rajshekhar Rao, Anandh Vanakataramani, Sagardeep Rathi, Sakhsi Agarwal, Swati Bala
Final Decision
Dismissed
Acts Referred
- Competition Act, 2002 - Section 4, 4(1), 5, 5(a), 5(b), 5(c), 6, 6(1), 6(2), 6(6), 6(7), 6(8), 15(b), 19, 20, 20(4), 26(2), 26(6), 27(2), 27(6), 28(2), 28(6), 29, 29(1), 29(1A), 29(2), 29(3), 29(4), 29(6), 30, 30(2), 30(2), 30(3), 30(4), 30(5), 30(6), 30(29), 31, 31(2), 31(2A), 31(3), 31(4), 31(5), 31(6), 31(8), 31(9), 32(2), 32(6), 33(2), 33(6), 38(2), 38(6), 39(2), 39(6), 42A, 43(2), 43(6), 43A(2), 43(6), 44(2), 44(6), 45(2), 45(6), 46(2), 46(6), 53A, 53A(a), 53A(1)(a), 53B, 53B(2), 53N, 53Q(2)
- Income-tax Act, 1961 - Section 10(23FB), 115AD
- Competition Commission Of India (Procedure In Regard To The Transaction Of Business Relating To Combinations) Regulations, 2011 - Regulation 13(1B)
Judgement Text
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