Ajay M. Patel And Ors Vs Aarohi Polymers Pvt. Ltd And Ors

National Company Law Appellate Tribunal New Delhi 3 Jul 2019 Company Appeal (AT) No. 32 Of 2019
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 32 Of 2019

Hon'ble Bench

Bansi Lal Bhat, J; Balvinder Singh, Member (Technical)

Advocates

Raju Ramachandran, Rishad A. Showdhury, Madhurika Ray, Ishwar Mohanty, U.K. Chaudhary, Dhruv Gupta, Sanjeet Ranjan, Nakul Gandhi, Darpan Wadhwa, Manu Agarwal

Final Decision

Dismissed

Acts Referred

Companies Act, 2013 — Section 2(68), 111, 241, 242

Judgement Text

Translate:
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Case Metadata
  • Coram: Bansi Lal Bhat, J; Balvinder Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Raju Ramachandran, Rishad A. Showdhury, Madhurika Ray, Ishwar Mohanty, U.K. Chaudhary, Dhruv Gupta, Sanjeet Ranjan, Nakul Gandhi, Darpan Wadhwa, Manu Agarwal
  • Result: Dismissed
Referenced Acts & Sections

Companies Act, 2013 — Section 2(68), 111, 241, 242

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