Brands Academy Pvt Ltd And Ors Vs Rishu Monga (Ex-Director) And Ors
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) No. 371, 417 Of 2017
Hon'ble Bench
A.I.S. Cheema, J; Balvinder Singh, Member (Technical)
Advocates
Bijender Singh, Surendra, Mukul Talwar, Aman Bhalla
Final Decision
Dismissed
Acts Referred
- Companies Act, 2013 - Section 167, 421
- Companies Act, 1956 - Section 6, 9
Judgement Text
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