M/s. Therm Flow Engineers Vs Mr. Bhavesh Narumalani & Anr
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) No. 159, 198 Of 2017
Hon'ble Bench
S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Balvinder Singh, Member(Technical)
Advocates
Ashok Lal Bhai, Arvind Kumar, Hena George, Purti Marwaha Gupta, Krishnendu Datta, Prachi Johri, Malvika Awasthi
Final Decision
Dismissed
Acts Referred
Companies Act, 1956 — Section 397, 398, 402#Companies Act, 2013 — Section 241, 399
Judgement Text
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