Hero Motorcorp Ltd Vs Kashyap D. Chokshi & Anr

National Company Law Appellate Tribunal New Delhi 17 Nov 2017 Company Appeal (AT) No. 382 Of 2017 (2017) 11 NCLAT CK 0029
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) No. 382 Of 2017

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Vikas Mishra, Malini Sud, S.P. Singh Chawla, S. Tripathi

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 11 NCLAT CK 0029
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Vikas Mishra, Malini Sud, S.P. Singh Chawla, S. Tripathi
  • Result: Dismissed
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