Kozihikode Coconut Farmers Producer Company Ltd And Ors Vs Moolath Mannil Sreenivasan And Ors

National Company Law Appellate Tribunal New Delhi 1 Aug 2019 Company Appeal (AT) No. 341 Of 2018 (2019) 08 NCLAT CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 341 Of 2018

Hon'ble Bench

Bansi Lal Bhat, J; Balvinder Singh, Member (Technical)

Advocates

K.S. Ravichandran, Sreepriya Kalarikkal

Final Decision

Dismissed

Acts Referred
  • Companies Act, 2013 - Section 2(10), 3, 213, 241, 242, 465
  • Companies Act, 1956 - Section 581A, 581B, 581C, 581ZO, 581ZO(2), 581ZT

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 NCLAT CK 0001
  • Coram: Bansi Lal Bhat, J; Balvinder Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: K.S. Ravichandran, Sreepriya Kalarikkal
  • Result: Dismissed
Referenced Acts & Sections
  • Companies Act, 2013 - Section 2(10), 3, 213, 241, 242, 465
  • Companies Act, 1956 - Section 581A, 581B, 581C, 581ZO, 581ZO(2), 581ZT
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