ANG Industries Ltd And Ors Vs Shah Brothers Ispat Pvt. Ltd And Ors

National Company Law Appellate Tribunal New Delhi 24 May 2018 Company Appeal (AT) (Insolvency) No. 109 Of 2018 (2018) 05 NCLAT CK 0040
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 109 Of 2018

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Jayant K. Mehta, Ishan Madaan, Rahul Kukreja, Prita Srikumar Iyer, Nishanth, Rahul Lal Akhriya, Raj Dev Singh

Final Decision

Disposed Off

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 24, 24(3), 24(3)(a), 24(3)(b), 24(3)(c), 24(4), 29A, 30, 30(2), 30(5), 31

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 05 NCLAT CK 0040
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Jayant K. Mehta, Ishan Madaan, Rahul Kukreja, Prita Srikumar Iyer, Nishanth, Rahul Lal Akhriya, Raj Dev Singh
  • Result: Disposed Off
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 24, 24(3), 24(3)(a), 24(3)(b), 24(3)(c), 24(4), 29A, 30, 30(2), 30(5), 31
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