Neeraj Gupta, Suspended Director & Shareholder Of Sardhana Papers Pvt. Ltd Vs M/s Raj Duplex Pvt. Ltd. & Anr

National Company Law Appellate Tribunal New Delhi 31 May 2018 Company Appeal (AT) (Insolvency) No. 247 Of 2018 (2018) 05 NCLAT CK 0057
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 247 Of 2018

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Nitesh Jain, Arveena Sharma, Jatin Sethi, Amit Kumar

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 05 NCLAT CK 0057
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Nitesh Jain, Arveena Sharma, Jatin Sethi, Amit Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9
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