JEKPL Private Limited Vs Export Import Bank Of India

National Company Law Tribunal New Delhi Principal Bench 18 Sep 2017 Company Appeal (AT) (Insolvency) No. 188 Of 2017 (2017) 09 NCLAT CK 0012
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 188 Of 2017

Hon'ble Bench

A.I.S. Cheema, J; S.J. Mukhopadhaya, J; Balvinder Singh, Member (Technical)

Advocates

Nesar Ahmad, Mukesh Mohan, Ahsan Ahmad, Hitesh Joshi, Rajeev Mehra, Ashish Rana

Final Decision

Disposed Off

Judgement Text

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