Gireesh Kumar Sanghi Vs Ravi Sanghi And Ors.

National Company Law Appellate Tribunal New Delhi 2 Sep 2019 Company Appeals (AT) No. 156, 157, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167 Of 2019 (2019) 09 NCLAT CK 0003
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeals (AT) No. 156, 157, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)

Advocates

Yogesh Jagia, Alisha Chopra, Hitesh Sachar, Anju Jain, Namita Jose, Shagun Singh

Final Decision

Dismissed

Acts Referred

Companies Act, 2013 — Section 408, 420, 421, 425#Contempt Of Courts Act, 1971 — Section 7, 10, 112, 14, 19, 20#Constitution Of India, 1950 — Article 215

Judgement Text

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Case Metadata
  • Citation: (2019) 09 NCLAT CK 0003
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
  • Bench: Full Bench
  • Advocates: Yogesh Jagia, Alisha Chopra, Hitesh Sachar, Anju Jain, Namita Jose, Shagun Singh
  • Result: Dismissed
Referenced Acts & Sections

Companies Act, 2013 — Section 408, 420, 421, 425#Contempt Of Courts Act, 1971 — Section 7, 10, 112, 14, 19, 20#Constitution Of India, 1950 — Article 215

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