Manjit Commercial LLP Vs SPM Auto Pvt. Ltd. And Anr

National Company Law Appellate Tribunal New Delhi 5 Sep 2019 Company Appeal (AT) (Insolvency) No. 732 Of 2019 (2019) 09 NCLAT CK 0015
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 732 Of 2019

Hon'ble Bench

S. J. Mukhopadhaya, J; Kanthi Narahari, Member (Technical)

Advocates

Dinkar Singh

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 12, 30(6), 31, 33(1), 56
  • Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 - Regulation 2, 12, 12(1), 33, 44(1)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 09 NCLAT CK 0015
  • Coram: S. J. Mukhopadhaya, J; Kanthi Narahari, Member (Technical)
  • Bench: Division Bench
  • Advocates: Dinkar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 12, 30(6), 31, 33(1), 56
  • Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 - Regulation 2, 12, 12(1), 33, 44(1)
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