Hemang Phophalia Vs Greater Bombay Co-operative And Anr
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 765 Of 2019
Hon'ble Bench
S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
Advocates
Arun Kathpalia, P.V. Dinesh, R.S. Lakshman, Ashwini Kumar, Sindhu, Shridhar Y. Chitale, Sumit Shukla
Final Decision
Dismissed
Acts Referred
- Insolvency And Bankruptcy Code, 2016 - Section 7, 9, 59, 60(1)
- Companies Act, 2013 - Section 2(94A), 8, 248, 248(5), 248(6), 248(7), 248(8), 250, 250(3), 252, 252(3), 455
Judgement Text
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