Anil Syal Vs Sanjeev Kapoor (Proprietor Kapoor Logistics) & Anr.

National Company Law Appellate Tribunal New Delhi 8 Nov 2019 Company Appeal (AT) (Insolvency) No. 961 of 2019 (2019) 11 NCLAT CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 961 of 2019

Hon'ble Bench

A.I.S. Cheema, J; Kanthi Narahari, Member (Technical), V.P. Singh, Member (Technical)

Advocates

Amit Dhaka, Manohar Malik, Nupoor Maharaj, J.M. Kalia, Bhawana Garg, Sudha Sachdeva, Prabhat Ranjan Singh, Abhishek Anand, Anant A. Pavgi, Tushar Tyagi

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code Application To Adjudicating To Authority Rules, 2016 - Rule 5
  • Insolvency And Bankruptcy Code, 2016 - Section 8, 9, 61

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 NCLAT CK 0005
  • Coram: A.I.S. Cheema, J; Kanthi Narahari, Member (Technical), V.P. Singh, Member (Technical)
  • Bench: Full Bench
  • Advocates: Amit Dhaka, Manohar Malik, Nupoor Maharaj, J.M. Kalia, Bhawana Garg, Sudha Sachdeva, Prabhat Ranjan Singh, Abhishek Anand, Anant A. Pavgi, Tushar Tyagi
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code Application To Adjudicating To Authority Rules, 2016 - Rule 5
  • Insolvency And Bankruptcy Code, 2016 - Section 8, 9, 61
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