Prayag Polytech Pvt. Ltd. Vs Good Marketing And Sales Pvt. Ltd.

National Company Law Appellate Tribunal New Delhi 25 Nov 2019 Company Appeal (AT) (Insolvency) No. 1307 Of 2019 (2019) 11 NCLAT CK 0069
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1307 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J; Venugopal M, J

Advocates

Shreya Jain, Alexandra Celestine, Nikhil Kohli, Gunjan Tejwani

Final Decision

Disposed Of

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 7

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 NCLAT CK 0069
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J; Venugopal M, J
  • Bench: Full Bench
  • Advocates: Shreya Jain, Alexandra Celestine, Nikhil Kohli, Gunjan Tejwani
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 7
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