Bharat P. Raut And Ors Vs Madhu Silica Private Limited And Ors

National Company Law Appellate Tribunal New Delhi 29 Nov 2019 Company Appeal (AT) No. 104 Of 2019 (2019) 11 NCLAT CK 0080
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 104 Of 2019

Hon'ble Bench

Bansi Lal Bhat, J; Balvinder Singh, Member (Technical); Dr. Ashok Kumar Mishra, Member (Technical)

Advocates

Rahul Chitnis, Asditya Pande, Saurabh Kalia, Parika Thakral, Kiran Shah

Final Decision

Disposed Of

Acts Referred
  • Companies Act, 2013 - Section 236, 241, 244

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 NCLAT CK 0080
  • Coram: Bansi Lal Bhat, J; Balvinder Singh, Member (Technical); Dr. Ashok Kumar Mishra, Member (Technical)
  • Bench: Full Bench
  • Advocates: Rahul Chitnis, Asditya Pande, Saurabh Kalia, Parika Thakral, Kiran Shah
  • Result: Disposed Of
Referenced Acts & Sections
  • Companies Act, 2013 - Section 236, 241, 244
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