Esquire Electronics Inc And Anr. Vs Netherlands India Communications Enterprises Ltd. And Ors.

National Company Law Appellate Tribunal New Delhi 4 Dec 2019 Company Appeal (AT) No. 351 Of 2019 (2019) 12 NCLAT CK 0027
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 351 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J; Venugopal M, J

Advocates

Rajeev Ranjan, K. Datta, Manu Beri, Dr. U.K. Chaudhary, Akshay Malik, Dhruv Gupta

Final Decision

Disposed Of

Acts Referred
  • Companies Act, 1956 - Section 397, 398
  • Companies Act, 2013 - Section 241, 242, 434

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 12 NCLAT CK 0027
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J; Venugopal M, J
  • Bench: Full Bench
  • Advocates: Rajeev Ranjan, K. Datta, Manu Beri, Dr. U.K. Chaudhary, Akshay Malik, Dhruv Gupta
  • Result: Disposed Of
Referenced Acts & Sections
  • Companies Act, 1956 - Section 397, 398
  • Companies Act, 2013 - Section 241, 242, 434
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