Dilip Singh Sisodiya Vs Ramchandra D. Choudhary

National Company Law Appellate Tribunal New Delhi 13 Dec 2019 Company Appeal (AT) (Insolvency) No. 1179 Of 2019 (2019) 12 NCLAT CK 0077
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1179 Of 2019

Hon'ble Bench

A.I.S. Cheema, J; V.P. Singh, Member (Technical)

Advocates

Raghavendra Mohan Bajaj, Uday Bedi, Jaitegan Singh, Agnish Aditya, Bhawna Jhorar, Shivanshu Kumar

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 12, 13
  • Insolvency And Bankruptcy Code, 2016 - Section 5(8)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 12 NCLAT CK 0077
  • Coram: A.I.S. Cheema, J; V.P. Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Raghavendra Mohan Bajaj, Uday Bedi, Jaitegan Singh, Agnish Aditya, Bhawna Jhorar, Shivanshu Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 12, 13
  • Insolvency And Bankruptcy Code, 2016 - Section 5(8)
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