Suman Chakraborty Vs Anhui Technology Imp. And Exp. Co. Ltd

National Company Law Appellate Tribunal New Delhi 7 Jan 2020 Company Appeal (AT) (Insolvency) No. 1090 Of 2019 (2020) 01 NCLAT CK 0011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1090 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Abhigyan Choudhury, Ateendra Saumya Singh, Pranav Chadha, Arvind Kumar Gupta, Henna George, Amit Bhatnagar, Gautam Singhal

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More