Vishal Doshi Vs Bank Of India And Anr

National Company Law Appellate Tribunal New Delhi 25 Feb 2020 Company Appeal (AT) (Insolvency) No. 723 Of 2019 (2020) 02 NCLAT CK 0075
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 723 Of 2019

Hon'ble Bench

A.I.S. Cheema, J; Kanthi Narahari, Member (Technical); V.P. Singh, Member (Technical)

Advocates

Mahesh Agarwal, Arshit Anand, Abhijeet Sinha, Himanshu Satija, Rohan Talwar, Saikat Sarkar, Ashish Rana, Ankit Paushyayan, Arurag Singh

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 3(12), 5(7), 5(8), 7, 7(1), 7(5)(b), 9, 238

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 02 NCLAT CK 0075
  • Coram: A.I.S. Cheema, J; Kanthi Narahari, Member (Technical); V.P. Singh, Member (Technical)
  • Bench: Full Bench
  • Advocates: Mahesh Agarwal, Arshit Anand, Abhijeet Sinha, Himanshu Satija, Rohan Talwar, Saikat Sarkar, Ashish Rana, Ankit Paushyayan, Arurag Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 3(12), 5(7), 5(8), 7, 7(1), 7(5)(b), 9, 238
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