Suo Moto, Vs In Re
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 01 Of 2020
Hon'ble Bench
Bansi Lal Bhat, J; Anant Bijay Singh, J; Dr. Ashok Kumar Mishra, Member (T)
Final Decision
Allowed
Acts Referred
- Insolvency And Bankruptcy Code, 2016 - Section 12
- National Company Law Appellate Tribunal Rules, 2016 - Rule 11
Judgement Text
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