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National Company Law Appellate Tribunal New Delhi 10 Aug 2020 Company Appeal (AT) (Insolvency) No. 379 Of 2020 (2020) 08 NCLAT CK 0007
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 379 Of 2020

Hon'ble Bench

A.I.S. Cheema, J; Anant Bijay Singh, J; Shreesha Merla Member (T)

Advocates

P. Nagesh, Abhishek Garg, Ajay Kumar Vali

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 8, 8(1), 8(2)(a), 9, 9(5), 19(2), 61

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 08 NCLAT CK 0007
  • Coram: A.I.S. Cheema, J; Anant Bijay Singh, J; Shreesha Merla Member (T)
  • Bench: Full Bench
  • Advocates: P. Nagesh, Abhishek Garg, Ajay Kumar Vali
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 8, 8(1), 8(2)(a), 9, 9(5), 19(2), 61
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