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National Company Law Appellate Tribunal New Delhi 19 Oct 2020 Company Appeal (At) (Insolvency) No. 701 Of 2020 (2020) 10 NCLAT CK 0016
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) (Insolvency) No. 701 Of 2020

Hon'ble Bench

Bansi Lal Bhat, J; Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, Member (Technical)

Advocates

P.H. Arvindh Pandian, Goutham Shivshankar, Varsha Raghvan, Arivandhan, Gopal Jain, Shruti Rana, Srishti Khare, Samudra Sarangi

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 5(11), 5(12), 7, 7(6), 9, 9(5), 9(6), 10, 10A, 10(5), 17B

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 10 NCLAT CK 0016
  • Coram: Bansi Lal Bhat, J; Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, Member (Technical)
  • Bench: Full Bench
  • Advocates: P.H. Arvindh Pandian, Goutham Shivshankar, Varsha Raghvan, Arivandhan, Gopal Jain, Shruti Rana, Srishti Khare, Samudra Sarangi
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 5(11), 5(12), 7, 7(6), 9, 9(5), 9(6), 10, 10A, 10(5), 17B
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