Positiveedge Technology Pvt. Ltd Vs Asmita Katdare

National Company Law Appellate Tribunal New Delhi 18 Nov 2020 Company Appeal (At) No. 177 Of 2020 (2020) 11 NCLAT CK 0034
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) No. 177 Of 2020

Hon'ble Bench

Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, Member (Technical)

Advocates

Sharukh Ejaz, Nilotpal Bansal, Manu Kulkarni, Saransh Jain, Shloka NarayananTejpal Singh Rathore

Final Decision

Dismissed

Acts Referred
  • Companies Act, 2013 - Section 58, 421, 430, 241
  • Evidence Act, 1872 - Section 115

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 NCLAT CK 0034
  • Coram: Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, Member (Technical)
  • Bench: Division Bench
  • Advocates: Sharukh Ejaz, Nilotpal Bansal, Manu Kulkarni, Saransh Jain, Shloka NarayananTejpal Singh Rathore
  • Result: Dismissed
Referenced Acts & Sections
  • Companies Act, 2013 - Section 58, 421, 430, 241
  • Evidence Act, 1872 - Section 115
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