Madhu Silica Andrs Vs Bharat P. Raut And Ors

National Company Law Appellate Tribunal New Delhi 9 Dec 2020 Company Appeal (At) No. 226 Of 2020 (2020) 12 NCLAT CK 0013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) No. 226 Of 2020

Hon'ble Bench

A.I.S. Cheema, J; V.P. Singh, Member (Technical)

Advocates

Saurabh Soparkar, Karan Valecha, Jaimin Dave, Shivam Parikh

Final Decision

Dismissed

Acts Referred
  • Companies Act, 2013 - Section 425
  • Insolvency And Bankruptcy Code, 2016 - Section 5(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 NCLAT CK 0013
  • Coram: A.I.S. Cheema, J; V.P. Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Saurabh Soparkar, Karan Valecha, Jaimin Dave, Shivam Parikh
  • Result: Dismissed
Referenced Acts & Sections
  • Companies Act, 2013 - Section 425
  • Insolvency And Bankruptcy Code, 2016 - Section 5(1)
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