Tuf Metallurgical Private Limited And Ors. Vs Impex Metal& Ferro Alloys Limited And Ors.

National Company Law Appellate Tribunal New Delhi 3 Feb 2021 Company Appeal (AT) (Insolvency) No. 190, 191 Of 2020 (2021) 02 NCLAT CK 0016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 190, 191 Of 2020

Hon'ble Bench

A.I.S. Cheema, J; V.P. Singh, Member (Technical)

Advocates

Vaibhav Mahajan, Abhay Anand Jena, Omnarayan Rai, Rahul Auddy

Final Decision

Disposed Of

Acts Referred
  • Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 - Regulation 16-A(8), 20, 30, 31, 32, 33, 34
  • Insolvency And Bankruptcy Code, 2016 - Section 5, 5(13), 5(13)(c), 5(13)(e), 7, 14, 14(1)(d), 14(2), 14(2)(a), 20, 20(2)(b), 20(2)(e), 25, 25-A, 28, 29, 30(2)(a), 38, 39, 40, 40(2), 42, 52, 53, 60(5)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 02 NCLAT CK 0016
  • Coram: A.I.S. Cheema, J; V.P. Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Vaibhav Mahajan, Abhay Anand Jena, Omnarayan Rai, Rahul Auddy
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 - Regulation 16-A(8), 20, 30, 31, 32, 33, 34
  • Insolvency And Bankruptcy Code, 2016 - Section 5, 5(13), 5(13)(c), 5(13)(e), 7, 14, 14(1)(d), 14(2), 14(2)(a), 20, 20(2)(b), 20(2)(e), 25, 25-A, 28, 29, 30(2)(a), 38, 39, 40, 40(2), 42, 52, 53, 60(5)
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