Greenopolis Welfare Vs Three C Shelters Private Limited And Anr.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Ins) No.891 Of 2020
Hon'ble Bench
A.I.S. Cheema, J; V.P. Singh, Member (Technical)
Advocates
Piyush Singh, Aditya Parolia, Prateek Vats, Aditi Sinha, Jayant K. Mehta, Pankaj Agarwal, Sonal Alagh, Shreya Kohli, Nikhil Jain, Amarpal, GP Madaan, Ranjeet Kumar Verma, Pranay Chitale, Deepak Garg, Asmita Chaudhary, Sumedha Dang, Viabhav Gaggar
Final Decision
Dismissed
Acts Referred
- National Company Law Tribunal Rules, 2016 - Rule 11
- Insolvency And Bankruptcy Code, 2016 - Section 3(8), 5(7), 5(20), 7, 9, 11, 11(a), 11(b)
- Companies Act, 2013 - Section 424
Judgement Text
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