Assistant Commissioner Vs Assam Company India Ltd. & Ors.

National Company Law Appellate Tribunal New Delhi 4 Mar 2021 Company Appeal (AT) (Insolvency) No. 153 Of 2021 (2021) 03 NCLAT CK 0007
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 153 Of 2021

Hon'ble Bench

Bansi Lal Bhat, J; Dr. Ashok Kumar Mishra, Member (Technical)

Advocates

Nitya Sharma, Rakhi Purnima Paul, Uttiyo Mallick, Ajay Gaggar

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Citation: (2021) 03 NCLAT CK 0007
  • Coram: Bansi Lal Bhat, J; Dr. Ashok Kumar Mishra, Member (Technical)
  • Bench: Division Bench
  • Advocates: Nitya Sharma, Rakhi Purnima Paul, Uttiyo Mallick, Ajay Gaggar
  • Result: Dismissed
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