Sangita Agarwal And Ors. Vs Limtex Tea & Industries Limited & Anr.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 1496 Of 2019
Hon'ble Bench
Anant Bijay Singh, J; Shreesha Merla, Member (Technical)
Advocates
Abhijeet Sinha, Suhita Mukhopadhyay, Avirup Chatterjee, Rishab Kaushik, Shantanu Parashar, Abhishek Sharma
Final Decision
Allowed
Acts Referred
Insolvency And Bankruptcy Code, 2016 — Section 7#Negotiable Instruments Act, 1881 — Section 138, 141#Limitation Act, 1963 — Section 18
Judgement Text
Translate: