Aashray Social Welfare Society And Ors. Vs Saha Infratech Pvt. Ltd.

National Company Law Appellate Tribunal New Delhi 8 Mar 2021 Company Appeal (AT) (Insolvency) No. 166 Of 2021 (2021) 03 NCLAT CK 0023
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 166 Of 2021

Hon'ble Bench

A.I.S. Cheema, J; Dr. Alok Srivastava, Member (Technical)

Advocates

Abhijeet Sinha, Raghvendra Bajaj

Final Decision

Disposed Of

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 7, 15

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 NCLAT CK 0023
  • Coram: A.I.S. Cheema, J; Dr. Alok Srivastava, Member (Technical)
  • Bench: Division Bench
  • Advocates: Abhijeet Sinha, Raghvendra Bajaj
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 7, 15
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