M/s. Oren Hydrocarbons Vs M/s. Akzo Nobel Industrial And Anr.

National Company Law Appellate Tribunal, Chennai 26 Mar 2021 Company Appeal (AT) (CH) (Insolvency) No. 24 Of 2021 (2021) 03 NCLAT CK 0071
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (CH) (Insolvency) No. 24 Of 2021

Hon'ble Bench

Venugopal M, J; V.P. Singh, Member (Technical)

Advocates

A. Muraleedharun

Final Decision

Disposed Of

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 12A

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 NCLAT CK 0071
  • Coram: Venugopal M, J; V.P. Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: A. Muraleedharun
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 12A
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