AKJ Fincap Limited And Anr. Vs Bank Of India And Ors.

National Company Law Appellate Tribunal New Delhi 16 Apr 2021 Company Appeal (AT) (Insolvency) No. 178, 179 Of 2021 (2021) 04 NCLAT CK 0026
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 178, 179 Of 2021

Hon'ble Bench

Anant Bijay Singh, J; Shreesha Merla, Member (Technical)

Advocates

Abhinav Hansaria, Nipun Dave, Aditya Kumar

Final Decision

Disposed Of

Acts Referred
  • National Company Law Tribunal Rules, 2016 - Rule 49(2)
  • Insolvency And Bankruptcy Code, 2016 - Section 7

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 04 NCLAT CK 0026
  • Coram: Anant Bijay Singh, J; Shreesha Merla, Member (Technical)
  • Bench: Division Bench
  • Advocates: Abhinav Hansaria, Nipun Dave, Aditya Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • National Company Law Tribunal Rules, 2016 - Rule 49(2)
  • Insolvency And Bankruptcy Code, 2016 - Section 7
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