M/s Renganayaki Agencies Vs Sreenivasa Rao Ravinuthala

National Company Law Appellate Tribunal, Chennai 19 Apr 2021 Company Appeal (AT) (CH) (Insolvency) No. 23 Of 2021 (2021) 04 NCLAT CK 0030
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (CH) (Insolvency) No. 23 Of 2021

Hon'ble Bench

Venugopal M., J; V.P. Singh, Member (Technical)

Advocates

R. Vidhya Shankar, Aneesh, V.

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 39(4)
  • Insolvency And Bankruptcy Code, 2016 - Section 30, 30(2), 31, 36, 60(5), 61(3)(ii)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 NCLAT CK 0030
  • Coram: Venugopal M., J; V.P. Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: R. Vidhya Shankar, Aneesh, V.
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 39(4)
  • Insolvency And Bankruptcy Code, 2016 - Section 30, 30(2), 31, 36, 60(5), 61(3)(ii)
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