Rajratan Babulal Agarwal Vs Solartex India Pvt. Ltd. & Ors.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 546 Of 2020
Hon'ble Bench
Jarat Kumar Jain, J; Kanthi Narahari, Member (Technical)
Advocates
Ritin Rai, Anish Agarwal, Mayur Khandeparkar, Tejas Agarwal, Vanshika Gupta, Pavan Godiawala, Vishnu Shankar
Final Decision
Dismissed
Acts Referred
- National Company Law Tribunal Rules, 2016 - Rule 89, 150, 152
- Insolvency And Bankruptcy Code, 2016 - Section 5(6), 8(2), 8(2)(a), 9, 14
- Companies Act, 2013 - Section 419(3)
Judgement Text
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