Bank Of India And Ors. Vs Bhuban Madan
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 590 Of 2020, Interlocutory Application No. 156 Of 2020
Hon'ble Bench
Anant Bijay Singh, J; Shreesha Merla, Member (Technical)
Advocates
Rajiv Ranjan, Dr. Sudhir Bisla, Rahul Adlakha, Abhinav Vashisht, Rajat Bector, Charu Bansal, Malak Bhatt, Saurav Panda, Anannya Ghosh
Final Decision
Allowed
Acts Referred
- Insolvency And Bankruptcy Code, 2016 - Section 7, 14, 14(1), 17, 17(1), 17(1)(d), 28, 30(2), 30(4), 31, 43, 60(5)
Judgement Text
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