Vinod Sehwag (Personal Guarantor of Xalta Foods & Beverages Pvt. Ltd.) Vs Siemens Financial Services Pvt. Ltd. & Anr

Case No: Company Appeal (AT) (Insolvency) No. 464 & 465 of 2021

Date of Decision: July 12, 2021

Acts Referred: Insolvency and Bankruptcy Code, 2016 — Section 7, 9, 94, 95, 97, 99#Insolvency and Bankruptcy (Application to Adjudicating Authority for Bankruptcy Process for Personal Guarantors to Corporate Guarantors) Rules, 2019 — Rule 7

Hon'ble Judges: A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)

Bench: Division Bench

Advocate: Abhishek Anand, Kunal Godhwani, Viren Sharma