Sundaram Brake Linings Ltd. & Ors Vs Chief Materials Manager, South Eastern Railway & Ors

National Company Law Appellate Tribunal New Delhi 12 Jul 2021 Competition Appeal (AT) No. 19 of 2020
Bench: Division Bench

Judgement Snapshot

Case Number

Competition Appeal (AT) No. 19 of 2020

Hon'ble Bench

A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)

Advocates

Aditya Verma, Shrey Patnaik, Balaji Subramanian, Ishani Banerjee

Judgement Text

Translate:
Supreme Court
M/s Tarachand Logistic Solutions Limited Vs State Of Andhra Pradesh & Ors
29 Aug 2025
Supreme Court
State Of Punjab And Others Vs Ex. C. Satpal Singh
29 Aug 2025
From The Blog
Supreme Court: 8-Year Service Termination Cannot Be Justified
Oct
23
2025

Story

Supreme Court: 8-Year Service Termination Cannot Be Justified
Read More
Supreme Court Asks Centre to Respond on Online Gambling Ban
Oct
23
2025

Story

Supreme Court Asks Centre to Respond on Online Gambling Ban
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Coram: A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Advocates: Aditya Verma, Shrey Patnaik, Balaji Subramanian, Ishani Banerjee
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.