Stress Assets Stabilisation Fund (SASF) Vs Skylead Chemicals Ltd

National Company Law Appellate Tribunal New Delhi 26 Jul 2021 Company Appeal (AT) (Ins) No. 248 of 2021 (2021) 07 NCLAT CK 0027
Bench: Division Bench

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No. 248 of 2021

Hon'ble Bench

Jarat Kumar Jain, Member (J); Dr. Ashok Kumar Mishra (T)

Advocates

Siddhartha Barua, Praful Jindal, Aditya Pandya

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 NCLAT CK 0027
  • Coram: Jarat Kumar Jain, Member (J); Dr. Ashok Kumar Mishra (T)
  • Bench: Division Bench
  • Advocates: Siddhartha Barua, Praful Jindal, Aditya Pandya
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