Vidyasagar Prasad Vs UCO Bank & Anr

National Company Law Appellate Tribunal New Delhi 28 Jul 2021 Company Appeal (AT) (Ins) No. 238 of 2020 (2021) 07 NCLAT CK 0034
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No. 238 of 2020

Hon'ble Bench

Jarat Kumar Jain, Member (J); Balvinder Singh, Member (T); V. P. Singh, Member (T)

Advocates

Abhijeet Sinha, Sandeep Bajaj, Partha Sil, Prateek Kushwaha, Kanishk Khetan

Acts Referred
  • Limitation Act, 1963 - Section 18

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 NCLAT CK 0034
  • Coram: Jarat Kumar Jain, Member (J); Balvinder Singh, Member (T); V. P. Singh, Member (T)
  • Bench: Full Bench
  • Advocates: Abhijeet Sinha, Sandeep Bajaj, Partha Sil, Prateek Kushwaha, Kanishk Khetan
Referenced Acts & Sections
  • Limitation Act, 1963 - Section 18
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