Anand Rathi Global Finance Ltd Vs Network Industrial Ltd.& Anr

National Company Law Appellate Tribunal New Delhi 30 Jul 2021 Company Appeal (AT) (Ins) No. 292 of 2020 (2021) 07 NCLAT CK 0047
Bench: Division Bench

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No. 292 of 2020

Hon'ble Bench

Jarat Kumar Jain, Member (J); Dr. Ashok Kumar Mishra (T)

Advocates

Meghna RM

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 NCLAT CK 0047
  • Coram: Jarat Kumar Jain, Member (J); Dr. Ashok Kumar Mishra (T)
  • Bench: Division Bench
  • Advocates: Meghna RM
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