Ashok Kumar Juneja Resolution Professional of Mastana Foods Pvt. Ltd Vs Excise & Taxation Officer of State Tax

National Company Law Appellate Tribunal New Delhi 5 Aug 2021 Company Appeal (AT) (Insolvency) No. 550, 551 of 2021 (2021) 08 NCLAT CK 0016
Bench: Division Bench

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 550, 551 of 2021

Hon'ble Bench

A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)

Advocates

Ashok Kr. Juneja

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2021) 08 NCLAT CK 0016
  • Coram: A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Advocates: Ashok Kr. Juneja
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