South Indian Bank Ltd Vs Gold View Vyapaar Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 19 Aug 2021 Company Appeal (AT) (Insolvency) No. 611 of 2021 (2021) 08 NCLAT CK 0027
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 611 of 2021

Hon'ble Bench

A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)

Advocates

Malvika Trivedi, Parag Maini, Abhimanyu Chopra, Raghav Chadha, Bhargavi Kannan, Joy Saha, Ishaan Saha, Santosh Kumar Ray, Rituparna Sanyal

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 7(4)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 08 NCLAT CK 0027
  • Coram: A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Advocates: Malvika Trivedi, Parag Maini, Abhimanyu Chopra, Raghav Chadha, Bhargavi Kannan, Joy Saha, Ishaan Saha, Santosh Kumar Ray, Rituparna Sanyal
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 7(4)
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