Hitesh Rathod Vs Ariisto Developers Pvt. Ltd

National Company Law Appellate Tribunal, New Delhi 6 Sep 2021 Company Appeal (AT) (Ins) No. 440 of 2021 (2021) 09 NCLAT CK 0021
Bench: Full Bench

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No. 440 of 2021

Hon'ble Bench

Jarat Kumar Jain, Member (J); Dr. Ashok Kumar Mishra, Member (T); Dr. Alok Srivastava, Member (T)

Advocates

Aditya Dewan, Tishampati Sen, Ashish Parwani, Chintan Gandhi, Devesh Juvekar. Dikshat Mehra, Riddhi Sancheti, Jyoti Goyal, Udita

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 NCLAT CK 0021
  • Coram: Jarat Kumar Jain, Member (J); Dr. Ashok Kumar Mishra, Member (T); Dr. Alok Srivastava, Member (T)
  • Bench: Full Bench
  • Advocates: Aditya Dewan, Tishampati Sen, Ashish Parwani, Chintan Gandhi, Devesh Juvekar. Dikshat Mehra, Riddhi Sancheti, Jyoti Goyal, Udita
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