Mr. Sundaresh Bhat Liquidator of ABG Shipyard Limited Vs
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 398 of 2021
Hon'ble Bench
A.I.S. Cheema, Officiating Chairperson (J); Dr. Alok Srivastava, Member (T)
Final Decision
Disposed Of
Acts Referred
- Companies Act, 2013 - Section 230
- Insolvency and Bankruptcy Code, 2016 - Section 7, 60(5), 196, 196(1), 196(1)(p), 196(1)(t), 240, 241
- Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 - Regulation 33, 33(2)(b)
Judgement Text
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