Sharad Srivastava, Member of CoC (Homebuyers) Vs Value Infracon India Pvt. Ltd

National Company Law Appellate Tribunal Principal Bench, New Delhi 4 Oct 2021 Company Appeal (AT) (Insolvency) No. 609 of 2021 (2021) 10 NCLAT CK 0007
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 609 of 2021

Hon'ble Bench

Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)

Final Decision

Allowed

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 10 NCLAT CK 0007
  • Coram: Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)
  • Bench: Division Bench
  • Result: Allowed
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