Rajasthan State Road Development & Construction Corporation Ltd Vs Vasundhra Gupta

National Company Law Appellate Tribunal New Delhi 6 Dec 2021 Company Appeal(AT) (Ins) No. 131 of 2021 (2021) 12 NCLAT CK 0014
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal(AT) (Ins) No. 131 of 2021

Hon'ble Bench

Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, J

Advocates

Dr. Rajeev Sharma, Jasmeet Singh, Divjot Singh Bhatia, Pushpendra Singh Bhadoriya, Rusheet Salya, Aastha Chaturvedi, Ankit Raj, Piyush Beriwal

Final Decision

Allowed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 3(31), 9, 14, 14(1)(d), 14(2), 20, 25, 30, 31(1), 60(5), 60(5)(c), 238
  • Stamp Act, 1899 - Section 2(14)
  • Specific Relief Act 1963 - Section 12, 14

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NCLAT CK 0014
  • Coram: Jarat Kumar Jain, J; Dr. Ashok Kumar Mishra, J
  • Bench: Division Bench
  • Advocates: Dr. Rajeev Sharma, Jasmeet Singh, Divjot Singh Bhatia, Pushpendra Singh Bhadoriya, Rusheet Salya, Aastha Chaturvedi, Ankit Raj, Piyush Beriwal
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 3(31), 9, 14, 14(1)(d), 14(2), 20, 25, 30, 31(1), 60(5), 60(5)(c), 238
  • Stamp Act, 1899 - Section 2(14)
  • Specific Relief Act 1963 - Section 12, 14
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