Apya Capital Services Private Limited Vs Guardian Homes Privat Limited

National Company Law Appellate Tribunal New Delhi 9 Dec 2021 I.A. No. 2068 of 2021 IN Company Appeal (AT) (Insolvency) No. 412 of 2020 (2021) 12 NCLAT CK 0025
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. No. 2068 of 2021 IN Company Appeal (AT) (Insolvency) No. 412 of 2020

Hon'ble Bench

Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 5(6)(a), 5(6)(b), 7, 8(1), 9
  • Companies Act, 2013 - Section 242(1), 424(1)
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NCLAT CK 0025
  • Coram: Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 5(6)(a), 5(6)(b), 7, 8(1), 9
  • Companies Act, 2013 - Section 242(1), 424(1)
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11
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