Srei Infrastructure Finance Limited Vs Trinity Alternative Investment Managers Limited

National Company Law Appellate Tribunal New Delhi 19 Jan 2022 Company Appeal (AT) No. 13 Of 2022 (2022) 01 NCLAT CK 0053
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 13 Of 2022

Hon'ble Bench

Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)

Final Decision

Disposed Of

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 14
  • Companies Act, 2013 - Section 62(1)(a)(iii), 100, 115, 159, 169, 241, 242, 242(4), 421

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 01 NCLAT CK 0053
  • Coram: Anant Bijay Singh, Member (J); Shreesha Merla, Member (T)
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 14
  • Companies Act, 2013 - Section 62(1)(a)(iii), 100, 115, 159, 169, 241, 242, 242(4), 421
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