Koncentric Investments Ltd Vs Standard Chartered Bank, London

National Company Law Appellate Tribunal New Delhi 27 Jan 2022 Company Appeal (AT) (Insolvency) No. 911 Of 2021 (2022) 01 NCLAT CK 0075
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 911 Of 2021

Hon'ble Bench

Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T)

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 3(11), 3(12), 7, 7(1), 8, 8(2), 9, 60, 61
  • Limitation Act, 1963 - Article 137
  • Limitation Act, 1963 - Section 18
  • Arbitration and Conciliation Act, 1996 - Section 11

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 01 NCLAT CK 0075
  • Coram: Ashok Bhushan, Chairperson; Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 3(11), 3(12), 7, 7(1), 8, 8(2), 9, 60, 61
  • Limitation Act, 1963 - Article 137
  • Limitation Act, 1963 - Section 18
  • Arbitration and Conciliation Act, 1996 - Section 11
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