JM Financial Asset Reconstruction Company Ltd Vs Mr. Pradeep Kumar Kabra Liquidator For Pacific Pipe Systems Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 28 Feb 2022 Company Appeal (AT) (Ins) No. 946 Of 2021
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No. 946 Of 2021

Hon'ble Bench

Ashok Bhushan, Chairperson (J); Dr. Ashok Kumar Mishra, Member (T)

Final Decision

Disposed Of

Acts Referred

Insolvency and Bankruptcy Code, 2016 — Section 35, 38, 39, 52, 53, 61#Insolvency and Bankruptcy Board of India (Liquidation Process) 2016 — Regulation 16, 16(2), 18, 18(2)(b), 23, 30

Judgement Text

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Case Metadata
  • Coram: Ashok Bhushan, Chairperson (J); Dr. Ashok Kumar Mishra, Member (T)
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections

Insolvency and Bankruptcy Code, 2016 — Section 35, 38, 39, 52, 53, 61#Insolvency and Bankruptcy Board of India (Liquidation Process) 2016 — Regulation 16, 16(2), 18, 18(2)(b), 23, 30

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