Union of India Vs Infrastructure Leasing and Financial Services Ltd. & Ors

National Company Law Appellate Tribunal New Delhi 3 Mar 2022 I.A. Nos. 576 & 599 Of 2022 in Comp. App. (AT) No. 346 Of 2018 (2022) 03 NCLAT CK 0006
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

I.A. Nos. 576 & 599 Of 2022 in Comp. App. (AT) No. 346 Of 2018

Hon'ble Bench

Ashok Bhushan, Chairperson (J); Dr. Alok Srivastava, Member (T)

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 03 NCLAT CK 0006
  • Coram: Ashok Bhushan, Chairperson (J); Dr. Alok Srivastava, Member (T)
  • Bench: Division Bench
  • Result: Disposed Of
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